Alapati. Rama Mohan Rao S/O. Late. ... vs Alapati. Venkata Ratnanuna W/O. ...
2021 Latest Caselaw 3063 AP

                   HIGH COURT OF ANDHRA PRADESH:: AT AMARAVATI


MAIN CASE NO.: S.A.No.13 of 2013
                                        PROCEEDING SHEET
Sl.      Date                                   ORDER                                   OFFICE
No.                                                                                      NOTE
      16.08.2021   MVR,J                                                                Tr. to I-O
                                                                                          folder
                                                                                         before
                         Heard    Sri    K.Rambabu,   learned   counsel   for    Sri   corrections
                                                                                         if any.
                                                                                        Pl.verify.
                   K.S.Murthy, learned counsel for the respondents and reply

of Sri T.V.P.Sai Vihari, learned counsel for the appellant.

Reserved for judgment.

______ MVR,J Pab