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Mekala Chinna Venkatappa vs Mekala Gopalu Died
2021 Latest Caselaw 3041 AP

Citation : 2021 Latest Caselaw 3041 AP
Judgement Date : 13 August, 2021

Andhra Pradesh High Court - Amravati
Mekala Chinna Venkatappa vs Mekala Gopalu Died on 13 August, 2021
                HIGH COURT OF ANDHRA PRADESH AT AMARAVATI
MAIN CASE NO.: S.A.No.175 of 2014
                                PROCEEDING SHEET
Sl.   Date                                ORDER                                 OFFICE
No.                                                                              NOTE
07 13.08.2021

MVR,J

The second appeal is dismissed for non- prosecution. No costs.

(vide separate judgment)

_____ MVR,J RR

 
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