Citation : 2021 Latest Caselaw 3040 AP
Judgement Date : 13 August, 2021
HIGH COURT OF ANDHRA PRADESH AT AMARAVATI MAIN CASE NO.: S.A.No.174 of 2001 PROCEEDING SHEET Sl. Date ORDER OFFICE No. NOTE 13.08.2021 MVR,J
The second appeal is dismissed for non- prosecution. No costs.
(vide separate judgment)
_____ MVR,J RR
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