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M Gangadhar vs Shri Commissioner
2021 Latest Caselaw 3035 AP

Citation : 2021 Latest Caselaw 3035 AP
Judgement Date : 13 August, 2021

Andhra Pradesh High Court - Amravati
M Gangadhar vs Shri Commissioner on 13 August, 2021

HIGH COURT OF ANDHRA PRADESH AT AMARAVATI

MAIN CASE No: C.C.No.611 of 2019

PROCEEDINGS SHEET

Sl. DATE ORDER OFFICE No. NOTE

(Taken up through video conferencing)

16. 13.08.2021 The present Contempt Case arises out of an interim order passed in Writ Appeal No.276 of 2015.

As it is submitted that the aforesaid Writ Appeal has been reserved for judgment, list this Contempt Case after 3 (three) weeks.

ARUP KUMAR GOSWAMI, CJ NINALA JAYASURYA, J GM

 
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