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Yarlagadda Lakshmikantham vs Yarlagadda Radhakrishna Murthy ...
2021 Latest Caselaw 3033 AP

Citation : 2021 Latest Caselaw 3033 AP
Judgement Date : 13 August, 2021

Andhra Pradesh High Court - Amravati

Yarlagadda Lakshmikantham vs Yarlagadda Radhakrishna Murthy ... on 13 August, 2021

      THE HON'BLE SRI JUSTICE M.VENKATA RAMANA

               SECOND APPEAL No.957 of 2011

JUDGMENT:

None represented the appellants, in spite of listing this

matter under the caption 'for dismissal'. Sri N.A.Ramachandra

Murthy and Sri K.Koutilya, learned counsel for the respondents

appeared online.

2. Hence, the Second Appeal is dismissed for

non-prosecution. No costs.

3. Interim orders granted earlier if any, stand vacated.

4. Miscellaneous applications pending if any, shall stand

closed.

_____________________ M.VENKATA RAMANA, J Date: 13.08.2021 Pab

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