T.Kamalanabha Reddy vs G.Chandra Sekhar Reddy Anr.
2021 Latest Caselaw 3020 AP

Citation : 2021 Latest Caselaw 3020 AP
Judgement Date : 12 August, 2021

Andhra Pradesh High Court - Amravati

T.Kamalanabha Reddy vs G.Chandra Sekhar Reddy Anr. on 12 August, 2021

                   HIGH COURT OF ANDHRA PRADESH AT AMARAVATI
MAIN CASE NO.: S.A.No.440 of 2000
                                  PROCEEDING SHEET
Sl.      Date                               ORDER                             OFFICE
No.                                                                            NOTE
      12.08.2021   MVR,J

                           Heard Sri M. Ravindranath Reddy, learned counsel
                   for the appellants, and clarification by Sri S.S.Bhatt,
                   learned counsel for the respondents.

Judgment reserved.

_____ MVR,J RR

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