A.P. Eastern Power Distribution ... vs Ch Bala Bhaskara Rao
2021 Latest Caselaw 3019 AP

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         HIGH COURT OF ANDHRA PRADESH AT AMARAVATI

                    MAIN CASE No:     W.A.No.517 of 2021

                             PROCEEDINGS SHEET

Sl.     DATE                                     ORDER                                        OFFICE
No.                                                                                            NOTE




                               (Taken up through video conferencing)


1.    12.08.2021         Heard Mr. Metta Chandrasekhar Rao, learned counsel for
                   the appellant.
                         Also heard Mr.Ramalingeswara Rao Kocharla Kota,
                   learned counsel for the respondent, and Mr. S.Satish Kumar,

learned Government Pleader for Energy appearing for respondent No. Mr. Metta Chandrasekhar Rao prays for ten days' time so as to enable him to file a copy of the judgment he relies upon.

Prayer is allowed.

List on 23.08.2021.

ARUP KUMAR GOSWAMI, CJ NINALA JAYASURYA, J GM