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Ganiga Ramanji vs The Govt. Of Andhra Pradesh
2021 Latest Caselaw 3001 AP

Citation : 2021 Latest Caselaw 3001 AP
Judgement Date : 11 August, 2021

Andhra Pradesh High Court - Amravati
Ganiga Ramanji vs The Govt. Of Andhra Pradesh on 11 August, 2021

HIGH COURT OF ANDHRA PRADESH :: AMARAVATI

MAIN CASE No: Writ Petition No.36009 of 2017

PROCEEDING SHEET

SL. DATE ORDER OFFICE NO. NOTE

11.08.2021 KVL, J

It is represented that Sri

R.Ramanjaneyulu, learned counsel for the

petitioner is admitted in the hospital.

List the matter under the same caption

as this matter is covered by the Division

Bench judgment of this Court.

_______ KVL, J IS

 
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