Visakhapatnam Metropolitan ... vs M/S. Fusion Foods
2021 Latest Caselaw 3000 AP

Citation : 2021 Latest Caselaw 3000 AP
Judgement Date : 11 August, 2021

Andhra Pradesh High Court - Amravati

Visakhapatnam Metropolitan ... vs M/S. Fusion Foods on 11 August, 2021

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         HIGH COURT OF ANDHRA PRADESH AT AMARAVATI

                    MAIN CASE No:        W.A.No.258 of 2021

                             PROCEEDINGS SHEET

Sl.     DATE                                      ORDER                                OFFICE
No.                                                                                     NOTE




                                (Taken up through video conferencing)


8.    11.08.2021          Heard Mr. S.Sriram, learned Advocate General appearing
                   for the appellants.
                          Also heard Mr. S.Subba Reddy, learned counsel for
                   respondent No.1/writ petitioner.

Hearing is concluded. Judgment reserved.

ARUP KUMAR GOSWAMI, CJ NINALA JAYASURYA, J GM

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