Kalla Durga Rao, Vijayawada vs P.P., Hyd
2021 Latest Caselaw 2997 AP

Citation : 2021 Latest Caselaw 2997 AP
Judgement Date : 11 August, 2021

Andhra Pradesh High Court - Amravati

Kalla Durga Rao, Vijayawada vs P.P., Hyd on 11 August, 2021

             HIGH COURT OF ANDHRA PRADESH AT AMARAVATI

MAIN CASE No.: Crl.A. No.258 of 2015

                                PROCEEDING SHEET

Sl.No                                                                  OFFICE
                                          ORDER

DATE NOTE

11. 11.08.2021 CPK, J & BKM, J

Post on 13.08.2021 'for judgment'.

___________ CPK, J

___________ BKM, J Ivd

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