Citation : 2021 Latest Caselaw 2996 AP
Judgement Date : 11 August, 2021
HON'BLE SRI JUSTICE R. RAGHUNANDAN RAO
W.P.No.13844 of 2008
ORDER:
It appears that a learned Single Judge of the erstwhile High Court
at Hyderabad for the State of Telangana and the State of Andhra Pradesh,
by order dated 06.07.2018 in W.P.No.14994 of 2008 had considered a
similar issue and had held against the writ petitioner.
2. In view of the said judgment, the present writ petition is
dismissed. There shall be no order as to costs. As a sequel, pending
miscellaneous petitions, if any, shall stand closed.
_________________________ R. RAGHUNANDAN RAO, J.
11th August, 2021 Js.
2 RRR,J W.P.No.13844 of 2008
HON'BLE SRI JUSTICE R. RAGHUNANDAN RAO
W.P.No.13844 of 2008
11th August, 2021 Js.
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