M/S. Mahathi Software Pvt Ltd vs Mr. Jaydeep Madhukar Wakankar
2021 Latest Caselaw 2978 AP

    IN THE HIGH COURT OF ANDHRA PRADESH: AMARAVATI


 HON'BLE MR. JUSTICE ARUP KUMAR GOSWAMI, CHIEF JUSTICE
                                    &
            HON'BLE MR. JUSTICE NINALA JAYASURYA


                    WRIT APPEAL No.498 of 2021

                      (Through video conferencing)



M/s. Mahathi Software Pvt. Ltd.,
Having its office at Hill No.2, Plot No.12 & 13,
Rushikonda IT/ITES SEZ, Bay Area Cyber Towers,
Visakhapatnam-530043, represented by its
Vice President Director, Mr. Madhu Maddi.
                                                          ... Appellant

                                  Versus


Mr. Jaydeep Madhukar Wakankar,
S/o Madhukar Sitaram Wakankar,
Aged: 51 years, Occ: Designated Partner,
Allscripts (INDIA) LLP, 89 B, Tulsibaghwale
Colony 03, Devachya 1st Floor Parvati Sahakarnagar,
Pune 4110009, and others.
                                                          ... Respondents


Counsel for the Appellant         : Mr. D. Purnachandra Reddy

Counsel for respondent No.1       : Mr. Vimal Varma Vasiresddy

Counsel for respondent Nos.2 & 3 : GP for Home



                            JUDGMENT (ORAL)

Dt:10.08.2021

(per Arup Kumar Goswami, CJ)

Mr. D. Purnachandra Reddy, learned counsel for the appellant,

submits that he has got instructions to withdraw this appeal.

Accordingly, the Writ Appeal is dismissed on withdrawal. No costs.

Pending miscellaneous applications, if any, shall stand dismissed.

ARUP KUMAR GOSWAMI, CJ NINALA JAYASURYA, J

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