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Myla Shantha Kumari, vs Gundala Philip,
2021 Latest Caselaw 2974 AP

Citation : 2021 Latest Caselaw 2974 AP
Judgement Date : 10 August, 2021

Andhra Pradesh High Court - Amravati
Myla Shantha Kumari, vs Gundala Philip, on 10 August, 2021

HIGH COURT OF ANDHRA PRADESH

MAIN CASE No: C.R.P.No.404 of 2021

PROCEEDING SHEET

Sl. OFFICE DATE ORDER No NOTE.

7. 10.08.2021 DR,J At request of both the counsel, for filing the judgment copies, on which they relied upon, post after ten (10) days.

_______ DR, J Pnr

 
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