Uppal Ankambotlu Bujji, Krishna ... vs P.P., Hyd
2021 Latest Caselaw 2969 AP

Citation : 2021 Latest Caselaw 2969 AP
Judgement Date : 10 August, 2021

Andhra Pradesh High Court - Amravati

Uppal Ankambotlu Bujji, Krishna ... vs P.P., Hyd on 10 August, 2021

       HIGH COURT OF ANDHRA PRADESH AT AMARAVATI

MAIN CASE No.: Crl.A.No.865 of 2014

                          PROCEEDING SHEET

Sl.
                                     ORDER

No      DATE
                                                                   Transferr
12    10.8.2021   CPK, J & BKM, J                                  -ed to I/O
                                                                   folder
                                                                   before

Post on 11.8.2021 under the caption "For correction judgment" AMD

___________ CPK, J

___________ BKM, J AMD

Download the LatestLaws.com Mobile App