V Suryanarayana vs B Satyanarayana
2021 Latest Caselaw 2967 AP

                   HIGH COURT OF ANDHRA PRADESH:: AT AMARAVATI


MAIN CASE NO.: S.A.No.220 of 2021
                                       PROCEEDING SHEET
Sl.      Date                                    ORDER                               OFFICE
No.                                                                                   NOTE
3     10.08.2021   MVR,J                                                             Tr. to I-
                                          S.A.No.220 of 2021                         O folder
                                                                                      before
                         Heard learned counsel for the appellants.                   correcti
                                                                                      ons if
                           Upon consideration of the decrees and judgments of
                                                                                       any.
                   the trial Court as well as the 1st appellate Court, since the     Pl.verify
                                                                                         .

following substantial questions of law arise for determination in the second appeal, ADMIT.

1. Whether the decree and judgment of the 1st appellate Court in partly allowing by setting aside the decree and judgment of the trial Court is legally sustainable and is supported by evidence on record or not?

2. Whether in a suit for declaration without adding the legal heirs of the 2nd defendant, the appeal is maintainable or not?

3. Whether respondent/plaintiff proved his case on his own without depending on the weakness of the appellants/defendants which is mandatory in suit for declaration or not?

Issue notice to the respondents to submit arguments in respect of above substantial questions of law(Arulmighu Nellukadai Mariamman Tirukkoil v. Tamilarasi(dead) by Lrs. (AIR 2019 SC 3027) followed).

List the matter during second week of November, 2021.

______ MVR,J Pab