S.Mahammuda Begum vs Syed Tahira Begum
2021 Latest Caselaw 2955 AP

Citation : 2021 Latest Caselaw 2955 AP
Judgement Date : 9 August, 2021

Andhra Pradesh High Court - Amravati

S.Mahammuda Begum vs Syed Tahira Begum on 9 August, 2021

Bench: M.Venkata Ramana

                HIGH COURT OF ANDHRA PRADESH AT AMARAVATI
MAIN CASE NO.: S.A.No.7 of 2015
                              PROCEEDING SHEET
Sl.   Date                             ORDER                              OFFICE
No.                                                                        NOTE
16 09.08.2021

MVR,J

The second appeal is dismissed. No costs. (vide separate judgment) _____ MVR,J RR

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