The Chairman vs V Mallikarjuna
2021 Latest Caselaw 2954 AP

Citation : 2021 Latest Caselaw 2954 AP
Judgement Date : 9 August, 2021

Andhra Pradesh High Court - Amravati

The Chairman vs V Mallikarjuna on 9 August, 2021

              HIGH COURT OF ANDHRA PRADESH AT AMARAVATI                          3

                       MAIN CASE No.W.A.No. 387 of 2021
                                 PROCEEDINGS SHEET


Sl.                                                                              OFFICE
No.     DATE                                ORDER                                 NOTE

                            (Taken up through Video Conference)


4.    09.08.2021         Heard    Mr.Venkata     Rama    Rao   Kota,   learned
                   counsel for the appellants.
                         Also heard Mr. K.Sudhakar Reddy, learned counsel
                   for the respondent/writ petitioner.

Hearing is concluded. Judgment reserved.

ARUP KUMAR GOSWAMI,CJ NINALA JAYASURYA,J GM

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