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The Government Of Andhra Pradesh, vs Thota Mallikarjuna
2021 Latest Caselaw 2953 AP

Citation : 2021 Latest Caselaw 2953 AP
Judgement Date : 9 August, 2021

Andhra Pradesh High Court - Amravati
The Government Of Andhra Pradesh, vs Thota Mallikarjuna on 9 August, 2021
                                                                                     4

              HIGH COURT OF ANDHRA PRADESH AT AMARAVATI

                       MAIN CASE No.W.A.No. 480 of 2021
                                  PROCEEDINGS SHEET


Sl.                                                                                  OFFICE
No.     DATE                                   ORDER                                  NOTE

                             (Taken up through Video Conference)


6.    09.08.2021         Heard Mr. K.V.Raghuveer, learned Government
                   Pleader   for     School    Education     appearing   for   the
                   appellants.
                         Also heard Mr. P.Gangaiah Naidu, learned Senior
                   Counsel       appearing    for   the    respondent    No.1/writ

petitioner.

Hearing is concluded. Judgment reserved.

ARUP KUMAR GOSWAMI,CJ NINALA JAYASURYA,J GM

 
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