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Kanna Sambasiva Rao vs Nadakuditi Niranjana Rao
2021 Latest Caselaw 2926 AP

Citation : 2021 Latest Caselaw 2926 AP
Judgement Date : 6 August, 2021

Andhra Pradesh High Court - Amravati

Kanna Sambasiva Rao vs Nadakuditi Niranjana Rao on 6 August, 2021

      THE HON'BLE SRI JUSTICE M.VENKATA RAMANA

              SECOND APPEAL No.417 of 2012

JUDGMENT:

Sri Kondeti Ashok, learned counsel representing Sri

N.Pavan Kumar, learned counsel for the appellant, represents

that this matter is adjusted outside the Court.

2. Hence, this Second Appeal is dismissed as settled outside

the Court. No costs.

3. Interim orders granted earlier if any, stand vacated.

4. Miscellaneous applications pending if any, shall stand

closed.

_____________________ M.VENKATA RAMANA, J Date: 06.08.2021 Pab

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