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Ganiga Ramanji vs The Govt. Of Andhra Pradesh
2021 Latest Caselaw 2910 AP

Citation : 2021 Latest Caselaw 2910 AP
Judgement Date : 5 August, 2021

Andhra Pradesh High Court - Amravati

Ganiga Ramanji vs The Govt. Of Andhra Pradesh on 5 August, 2021

Bench: Kongara Vijaya Lakshmi

HIGH COURT OF ANDHRA PRADESH :: AT AMARAVATI

MAIN CASE No.: Writ Petition No.36009 OF 2017 PROCEEDING SHEET

SL. DATE ORDER OFFICE NO. NOTE

11) 05.08.2021 KVL, J

As the matter is covered by the Division Bench judgment of this Court, list the matter on 11.08.2021 under the caption 'for orders'.

_______ KVL, J Nsr

SL. DATE ORDER OFFICE NO. NOTE

SL. DATE ORDER OFFICE NO. NOTE

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