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K.Ravoof Saheb vs V.Fathima Bee
2021 Latest Caselaw 2907 AP

Citation : 2021 Latest Caselaw 2907 AP
Judgement Date : 5 August, 2021

Andhra Pradesh High Court - Amravati
K.Ravoof Saheb vs V.Fathima Bee on 5 August, 2021
Bench: M.Venkata Ramana
                HIGH COURT OF ANDHRA PRADESH AT AMARAVATI
MAIN CASE NO.: S.A.No.799 of 2006
                                 PROCEEDING SHEET
Sl.   Date                                ORDER                            OFFICE
No.                                                                         NOTE
07 05.08.2021

MVR,J

The second appeal is dismissed as withdrawn. No costs.

(vide separate judgment) _____ MVR,J RR

 
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