Koguru Lakshmi Devamma, vs V Chandrasekhar
2021 Latest Caselaw 2903 AP

                   HIGH COURT OF ANDHRA PRADESH:: AT AMARAVATI


MAIN CASE NO.: S.A.No.361 of 2021
                                    PROCEEDING SHEET
Sl.      Date                                    ORDER                     OFFICE
No.                                                                         NOTE
1.    05.08.2021   MVR,J                                                   Tr. to I-O
                                         I.A.No.1 of 2021                    folder
                                                                            before
                                                                           correctio
                           Notice to the respondents.                      ns if any.

Pl.verify.

List on 07.09.2021.

______ MVR,J I.A.No.2 of 2021

Meanwhile, file certified copy of the judgment and

decree of the 1st appellate Court.

______ MVR,J Pab