Bolla Rama Krishna Siva Rama ... vs The State Of Andhra Pradesh,
2021 Latest Caselaw 2884 AP

Citation : 2021 Latest Caselaw 2884 AP
Judgement Date : 4 August, 2021

Andhra Pradesh High Court - Amravati

Bolla Rama Krishna Siva Rama ... vs The State Of Andhra Pradesh, on 4 August, 2021

Bench: Lalitha Kanneganti

           HIGH COURT OF ANDHRA PRADESH AT AMARAVATHI
                   MAIN CASE NO.: W.P.No.15036 of 2021
                             PROCEEDING SHEET

Sl.                                                                  OFFICE
        Date                             ORDER
No.                                                                   NOTE

01    02.08.2021

LK,J

Though the learned counsel for the

petitioner is online, due to technical slack he

could not be heard.

Meanwhile, Learned Government Pleader

for Home seeks time for circulating judgments.

Post tomorrow.

_________ LK, J PVD

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