Citation : 2021 Latest Caselaw 2882 AP
Judgement Date : 4 August, 2021
HIGH COURT OF ANDHRA PRADESH AT AMARAVATI
MAIN CASE NO.: Crl.A.No.1174 of 2014 PROCEEDING SHEET
Sl.No. Date ORDER OFFICE NOTE
04.08.2021 CPK,J & BKM,J
Heard both the sides.
Judgment reserved.
______ CPK, J
______ BKM, J Vjl
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