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Putchalapally Abhishek vs Chalamcherla Srinivasulu Reddy
2021 Latest Caselaw 2880 AP

Citation : 2021 Latest Caselaw 2880 AP
Judgement Date : 4 August, 2021

Andhra Pradesh High Court - Amravati
Putchalapally Abhishek vs Chalamcherla Srinivasulu Reddy on 4 August, 2021
Bench: M.Venkata Ramana
                HIGH COURT OF ANDHRA PRADESH AT AMARAVATI
MAIN CASE NO.: S.A.No.209 of 2020
                               PROCEEDING SHEET
Sl.   Date                               ORDER                              OFFICE
No.                                                                          NOTE
12 04.08.2021 MVR,J

                                    I.A.No.1 of 2021
                      Heard Sri Aadesh Varma, learned counsel for the
                petitioner and Sri K.Rathangapani Reddy, learned
                counsel for the respondent. The learned counsel for the

petitioner to make available the judgment he intends to rely in support of his contention, list on 09.08.2021.

_____ MVR,J RR

 
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