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M/S.K.C.P Cement Limited, vs The State Of Andhra Pradesh
2021 Latest Caselaw 2876 AP

Citation : 2021 Latest Caselaw 2876 AP
Judgement Date : 4 August, 2021

Andhra Pradesh High Court - Amravati
M/S.K.C.P Cement Limited, vs The State Of Andhra Pradesh on 4 August, 2021
Bench: -

HIGH COURT OF ANDHRA PRADESH : AMARAVATI

MAIN CASE: W.A.No.206 of 2020

PROCEEDINGS SHEET

Sl. DATE ORDER OFFICE NOTE No.

3. 04.08.2021 (Taken up through video conferencing)

I.A.No.1 of 2021

This is an application seeking extension of time for disposal of I.D.No.117 of 2011 on the file of the Industrial Tribunal-cum-Labour Court, Guntur, in terms of the judgment dated 22.06.2020 in W.A.No.206 of 2020.

The aforesaid judgment was passed by the Division Bench comprising the incumbent Chief Justice and Justice Lalitha Kanneganti.

Hence, list this case before appropriate Division Bench of which Justice Lalitha Kanneganti is a member.

ARUP KUMAR GOSWAMI, CJ NINALA JAYASURYA, J IBL

 
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