C.R.Vennelamma vs Shaik Himam Hussain Saheb
2021 Latest Caselaw 2824 AP

                   HIGH COURT OF ANDHRA PRADESH:: AT AMARAVATI


MAIN CASE NO.: S.A.No.355 of 2021
                                    PROCEEDING SHEET
Sl.      Date                                   ORDER                           OFFICE
No.                                                                              NOTE
1.

                 MVR,J                                                        Tr. to I-O
                                                                                  folder
      03.08.2021                                                                 before
                                          S.A.No.355 of 2021                    correctio
                                                                                ns if any.

At request of Sri Ch.Venkat Raman, learned counsel Pl.verify.

for the appellant, list this appeal along with S.A.No.291 of 2021, on 09.08.2021.

______ MVR,J I.A.No.1 of 2021

In the meantime, file certified copy of the judgment of the trial Court.

______ MVR,J Pab