Between vs Unknown
2021 Latest Caselaw 2821 AP

[3240]
IN THE HIGH COURT OF ANDHRA PRADESH :: AMARAVATI ofS

  

TUESDAY, THE THIRD DAY OF AUGUST
TWO THOUSAND AND TWENTY ONE
: PRESENT: '
THE HONOURABLE SMT JUSTICE LALITHA KANNEGANT

IA No. 1 OF 2021
IN
CRLA NO: 235 OF 2017
Between:
Mesniga Brahmanaidu, S/o. Balaiah, aged about 26 years, R/o. Lingamguntla Village,
Hanumantuni Padu Mandal, Prakasam District.
. Petitioner/Appellant
(Petitioner in CRLA 235 OF 2017
on the file of High Court}
AND
The State of Andhra Pradesh, REP PP, rep. by the Public Prosecutor, High Court of
Hyderabad.
. Respondent/Respondent
(Respondents in-do-}

Petition under Section 389 (1) of Cr.P.C praying that in the circumstances stated
in the affidavit filed in support of the petition, the High Court may be pleased to suspend
the execution of the sentence by the judgment Dated 21% August, 2015, passed in
Sessions Case No. 88 of 2014 on the file of Special Judge for Trial of Protection of
Children from Sexual Offences Act Cases-cum-l Addl. Sessions Judge, Prakasam
District, Ongole and release the petitioner on bail, pending disposal of CRLA No.235 of
2017, on the file of the High Court.

The petition coming on for hearing, upon perusing the Petition and the affidavit
filed in support thereof and upon hearing the arguments of SRI G VIJAYA SARADHI
Advocate for the Appellant and of PUBLIC PROSECUTOR for the Respondent, the
Court made the following
ORDER:

{On being mentioned)

"Heard.

This Court by order dated 20-07-2021 has granted suspension of sentence imposed against the petitioner. But however, the release of petitioner is not mentioned in the order.

In view of the above, the petitioner shall be enlarged on bail on execution of self bond for Rs.20,000/- (Rupees Twenty Thousand Only) with two sureties for a likesum each to the satisfaction of Special Judge for trial of Protection of Children from Sexual Offences Act Cases-l Additional Sessions Judge, Prakasam District, Ongole".

SD/-K.TATA.RAO ASSISTANT REGISTRAR HTRUE COPYi/ Se For ASSISTANT REGISTRAR To,

1. The Special Judge for Trial of Protection of Children from Sexual Offences Act Cases-cum-l Addl. Sessions Judge, Prakasam District, Ongole

The Superintendent, Central Prison, Nellore

One CC te SRI G VIJAYA SARADHI Advocate [OPUC]

Two CCs to PUBLIC PROSECUTOR, High Court of AP [OUT]

One spare copy

G1 & oN

HIGH COURT

LKJ

DATED:03/08/2021

ORDER

IA.NO.1 OF 2021 IN CRLA.No.235 of 2017

DIRECTION