Citation : 2021 Latest Caselaw 1855 AP
Judgement Date : 19 April, 2021
IN THE HIGH COURT OF ANDHRA PRADESH : AMARAVATI
HON'BLE MR. JUSTICE ARUP KUMAR GOSWAMI, CHIEF JUSTICE
&
HON'BLE MR. JUSTICE C. PRAVEEN KUMAR
WRIT APPEAL No.144 of 2021
(Taken up through video conferencing)
Penagaluri Hemavathi, W/o Penagaluri Srinivasulu,
Aged about 48 years, R/o D.No.41/133-2 (New)/6/133 (Old),
Bharathi Bar Street, Sankarapuram, Kadapa City,
YSR Kadapa District.
.. Appellant.
Versus
Neellapala Malleswari, W/o N. Ganga Prasad,
Aged about 31 years, R/o D.No.6/140,
Bharathi Bar Street, Sankarapuram,
Kadapa City, YSR Kadapa District and others.
..Respondents.
Counsel for the Appellant : Ms. Sodum Anvesha Counsel for respondent No.1 : Mr. V.R. Reddy Kovvuri Counsel for respondent No.4 : Mr. Suresh Kumar Reddy Kalava
ORAL JUDGMENT
Dt: 19.04.2021
(per Arup Kumar Goswami, CJ)
Heard Ms. Sodum Anvesha, learned counsel for the appellant. Also heard
Mr. V.R. Reddy Kovvuri, learned counsel for respondent No.1 and Mr. Suresh
Kumar Reddy Kalava, learned counsel for respondent No.4.
2. This appeal is preferred against granting of interim order dated
08.03.2021 in I.A.No.1 of 2021 in W.P.No.5146 of 2021.
3. It is submitted that the writ petition itself has been disposed of by order
dated 18.03.2021. Therefore, there is no surviving cause of action in this
appeal.
4. Accordingly, this appeal is disposed of as infructuous. No costs. Pending
miscellaneous applications, if any, shall stand closed.
ARUP KUMAR GOSWAMI, CJ C. PRAVEEN KUMAR, J
Nn
HON'BLE MR. JUSTICE ARUP KUMAR GOSWAMI, CHIEF JUSTICE & HON'BLE MR. JUSTICE C. PRAVEEN KUMAR
WRIT APPEAL No.144 of 2021
(per Arup Kumar Goswami, CJ)
Dt: 19.04.2021
Nn
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