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Oriental Insurance Company ... vs S. Khader Bee Anr
2021 Latest Caselaw 1852 AP

Citation : 2021 Latest Caselaw 1852 AP
Judgement Date : 19 April, 2021

Andhra Pradesh High Court - Amravati

Oriental Insurance Company ... vs S. Khader Bee Anr on 19 April, 2021

Bench: K Suresh Reddy

        HON'BLE SRI JUSTICE K.SURESH REDDY

C.M.A.NO.12 OF 2003 JUDGMENT:-

When the matter is called for hearing, there is no

representation on behalf of the appellant. Even on an earlier

occasion also i.e., on 24-03-2021, there was no representation

on behalf of the appellant-Insurance Company. It seems that the

appellant has no interest in prosecuting the appeal.

Accordingly, the Civil Miscellaneous Appeal is dismissed for

default. No order as to costs.

Miscellaneous Petitions pending, if any, shall stand closed

in consequence.

__________________ K.SURESH REDDY,J 19th APRIL,2021 TSNR

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