Citation : 2026 Latest Caselaw 426 ALL
Judgement Date : 17 March, 2026
HIGH COURT OF JUDICATURE AT ALLAHABAD
Neutral Citation No. - 2026:AHC:53589
HIGH COURT OF JUDICATURE AT ALLAHABAD
MATTERS UNDER ARTICLE 227 No. - 3267 of 2026
Jeevanlal Sharma And 5 Others
.....Petitioner(s)
Versus
State Of Uttar Pradesh And 17 Others
.....Respondent(s)
Counsel for Petitioner(s)
:
Pradeep Kumar Tiwari, Prince Kumar Srivastava, Vivek Kumar Mishra
Counsel for Respondent(s)
:
C.S.C.
Court No. - 5
HON'BLE MANISH KUMAR NIGAM, J.
1. Learned counsel for the petitioner prays that this petition may be dismissed as not press at this stage.
2. Prayer made is accepted.
3. Accordingly, this petition is dismissed as not pressed at this stage.
(Manish Kumar Nigam,J.)
March 17, 2026
Ved Prakash
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