Neha Gupta vs Mohit Gupta
2026 Latest Caselaw 332 ALL

Citation : 2026 Latest Caselaw 332 ALL
Judgement Date : 9 March, 2026

[Cites 1, Cited by 0]

Allahabad High Court

Neha Gupta vs Mohit Gupta on 9 March, 2026





HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 


Neutral Citation No. - 2026:AHC:46847
 

 
HIGH COURT OF JUDICATURE AT ALLAHABAD 
 
MATTERS UNDER ARTICLE 227 No. - 2859 of 2026   
 
   Neha Gupta    
 
  .....Petitioner(s)   
 
 Versus  
 
   Mohit Gupta    
 
  .....Respondent(s)       
 
   
 
  
 
Counsel for Petitioner(s)   
 
:   
 
Nitin Sharma   
 
  
 
Counsel for Respondent(s)   
 
:   
 
 
 
   
 
     
 
 Court No. - 5
 
   
 
 HON'BLE MANISH KUMAR NIGAM, J.

1. Learned counsel for the petitioner prays that this petition may be dismissed as not pressed at this stage.

2. Prayer made is accepted.

3. Accordingly, this petition is dismissed as not pressed at this stage.

(Manish Kumar Nigam,J.)

March 9, 2026

Ved Prakash

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