Vijay Kumar Verma Alias Vijay Kumar B ... vs State Of U.P. Thru. Prin. Secy. Law And ...
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Allahabad High Court

Vijay Kumar Verma Alias Vijay Kumar B ... vs State Of U.P. Thru. Prin. Secy. Law And ... on 28 January, 2026

HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 


Neutral Citation No. - 2026:AHC-LKO:6146
 

 
HIGH COURT OF JUDICATURE AT ALLAHABAD
 
LUCKNOW 
 
MATTERS UNDER ARTICLE 227 No. - 167 of 2026   
 
   Vijay Kumar Verma Alias Vijay Kumar B Verma    
 
  .....Petitioner(s)   
 
 Versus  
 
   State Of U.P. Thru. Prin. Secy. Law And Justice Lko. And Another    
 
  .....Respondent(s)       
 
   
 
  
 
Counsel for Petitioner(s)   
 
:   
 
Jalaj Kumar Gupta   
 
  
 
Counsel for Respondent(s)   
 
:   
 
C.S.C.   
 
     
 
 Court No. - 17
 
   
 
 HON'BLE SUBHASH VIDYARTHI, J.       

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2. ???????, ?????? ?? ???? ?? ?? ? ??? ???? ?? ???? ?? ?????? ?? ???? ???

3. ?????? ?? ??? ?????? ???????? ????????, ???????????? ?????? ?? ???? ??? ??????????? ?? ??????? ???????? ?? ???? ?? ?? ?????

4. ??????????? ?????? ???????? ?? ????? ?????? ????????? ???? ???????? ???? ?? ??? ???????? ????? ??? ???? ??? ??? ??? ???? ??????? ?? ?? ?????? ?? ???? ?????? ???????? ???? ?? ??? ?????? ?????

(Subhash Vidyarthi,J.)

January 28, 2026

Himanshu