Siyakali vs Awadesh Kumar And Another
2026 Latest Caselaw 48 ALL

Citation : 2026 Latest Caselaw 48 ALL
Judgement Date : 27 January, 2026

[Cites 1, Cited by 0]

Allahabad High Court

Siyakali vs Awadesh Kumar And Another on 27 January, 2026





HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 


Neutral Citation No. - 2026:AHC:17277
 

 
HIGH COURT OF JUDICATURE AT ALLAHABAD 
 
MATTERS UNDER ARTICLE 227 No. - 759 of 2026   
 
   Siyakali    
 
  .....Petitioner(s)   
 
 Versus  
 
   Awadesh Kumar And Another    
 
  .....Respondent(s)       
 
   
 
  
 
Counsel for Petitioner(s)   
 
:   
 
Rajesh Kumar, Shiksha Singh Gautam   
 
  
 
Counsel for Respondent(s)   
 
:   
 
 
 
   
 
     
 
 Court No. - 5
 
   
 
 HON'BLE MANISH KUMAR NIGAM, J.

1. Learned counsel for the petitioner prays that this petition may be dismissed as not pressed at this stage.

2. Prayer made is allowed.3. Accordingly, this petition is dismissed as not pressed at this stage.

(Manish Kumar Nigam,J.)

January 27, 2026

Ved Prakash

Download the LatestLaws.com Mobile App