Rajendra Sonkar vs Ram Lakhan @ Jungi And 9 Others
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Allahabad High Court

Rajendra Sonkar vs Ram Lakhan @ Jungi And 9 Others on 11 February, 2026

HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 


Neutral Citation No. - 2026:AHC:30756
 

 
HIGH COURT OF JUDICATURE AT ALLAHABAD 
 
MATTERS UNDER ARTICLE 227 No. - 8019 of 2023   
 
   Rajendra Sonkar    
 
  .....Petitioner(s)   
 
 Versus  
 
   Ram Lakhan @ Jungi And 9 Others    
 
  .....Respondent(s)       
 
   
 
  
 
Counsel for Petitioner(s)   
 
:   
 
Satyadeep Gautam   
 
  
 
Counsel for Respondent(s)   
 
:   
 
Anuj Srivastava, Daya Shanker Lal Srivastava, Jagdish Narayan Gupta, Puneet Srivastava, Yogendra Nath Ram   
 
     
 
 Court No. - 5
 
   
 
 HON'BLE MANISH KUMAR NIGAM, J.      

1. It has been stated by Shri J. N. Gutpa, learned counsel for the respondent states that Shri Satyadeep Gautam, learned counsel for the petitioner has stated that he has no instructions in the matter.

2. Accordingly, this petition is dismissed for want of prosecution.

(Manish Kumar Nigam,J.)

February 11, 2026

Ved Prakash