Narendra Kumar Patel And Another vs State Of U.P.
2026 Latest Caselaw 160 ALL

Citation : 2026 Latest Caselaw 160 ALL
Judgement Date : 2 February, 2026

[Cites 0, Cited by 0]

Allahabad High Court

Narendra Kumar Patel And Another vs State Of U.P. on 2 February, 2026

Author: Vivek Varma

Bench: Vivek Varma





HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 


Neutral Citation No. - 2026:AHC:22610
 

 
HIGH COURT OF JUDICATURE AT ALLAHABAD 
 
CRIMINAL MISC. BAIL APPLICATION No. - 2305 of 2026   
 
   Narendra Kumar Patel And Another    
 
  .....Applicant(s)   
 
 Versus  
 
   State of U.P.    
 
  .....Opposite Party(s)       
 
   
 
  
 
Counsel for Applicant(s)   
 
:   
 
Ram Bahadur Singh   
 
  
 
Counsel for Opposite Party(s)   
 
:   
 
G.A.   
 
     
 
 Court No. - 64
 
   
 
 HON'BLE VIVEK VARMA, J.

At the request of counsel for the applicant, place this case as fresh on 18.2.2026.

(Vivek Varma,J.)

February 2, 2026

Manish Kr

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