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Ramsingar Singh vs State Of U.P. Thru. Its Prin. Secy. Urban ...
2025 Latest Caselaw 4168 ALL

Citation : 2025 Latest Caselaw 4168 ALL
Judgement Date : 30 January, 2025

Allahabad High Court

Ramsingar Singh vs State Of U.P. Thru. Its Prin. Secy. Urban ... on 30 January, 2025

Author: Abdul Moin
Bench: Abdul Moin




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 


?Neutral Citation No. - 2025:AHC-LKO:6585
 

 
Court No. - 5
 

 
Case :- WRIT - A No. - 6836 of 2024
 

 
Petitioner :- Ramsingar Singh
 
Respondent :- State Of U.P. Thru. Its Prin. Secy. Urban Development Lko. And Others
 
Counsel for Petitioner :- Dr.Ved Prakash,Mukul
 
Counsel for Respondent :- C.S.C.,Samir Om
 

 
Hon'ble Abdul Moin,J.
 

The writ petition is partly allowed.

For judgment, see the judgment and order dated 30.01.2025 passed in WRIT - A No. 17904 of 2020.

Order Date :- 30.1.2025

Mohit Singh/-

 

 

 
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