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Rijwan Ahmad vs State Of U.P. And 3 Others
2025 Latest Caselaw 5385 ALL

Citation : 2025 Latest Caselaw 5385 ALL
Judgement Date : 21 February, 2025

Allahabad High Court

Rijwan Ahmad vs State Of U.P. And 3 Others on 21 February, 2025

Author: Siddharth
Bench: Siddharth




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 


?Neutral Citation No. - 2025:AHC:25576-DB
 
Court No. - 47
 

 
Case :- CRIMINAL MISC. WRIT PETITION No. - 3469 of 2025
 
Petitioner :- Rijwan Ahmad
 
Respondent :- State Of U.P. And 3 Others
 
Counsel for Petitioner :- Mohd. Afzal Ansari,Mohd. Khalil
 
Counsel for Respondent :- G.A.
 

 
Hon'ble Siddharth,J.
 

Hon'ble Praveen Kumar Giri,J.

Heard learned counsel for the petitioner and learned A.G.A. for the State respondent.

The present writ petition has been preferred with the prayer to quash the impugned First Information Report dated 15.07.2019, registered as Case Crime No. 14 of 2019, under Sections- 409, 420, 467, 468, 471, 120-B IPC and 13(1)(C) of Prevention of Corruption Act, Police Station- E.O.W., Sector, District- Meerut, and for a direction to the respondents not to arrest the petitioner in pursuance of impugned First Information Report.

Petitioner has been implicated in this case on the allegation of misappropriation of the public money after eight years of retirement from the post of principal of Madarsa.

Learned counsel for the petitioner submits that petitioner has been falsely implicated in this case after eight years of her retirement.

Learned A.G.A submits that investigation is going on regarding the allegation made in the first information report.

For the reasons given in the judgment of this Court dated 10.07.2024 passed in Criminal Misc. Writ petition No. 7463 of 2024 (Shobit Nehra And Another Vs. State of U.P. and 2 Others) the writ petition is disposed of with the direction that that till submission of police report under Section 173(2) Cr.P.C.,the respondents are restrained from arresting the petitioners pursuant to the First Information Report, subject to cooperation in ongoing investigation.

Order Date :- 21.2.2025

Rohit

(Praveen Kumar Giri, J.) (Siddharth, J.)

 

 

 
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