Rajendra Singh @ Paggal vs Hardeo Singh
2024 Latest Caselaw 38456 ALL

Allahabad High Court

Rajendra Singh @ Paggal vs Hardeo Singh on 21 November, 2024

Author: Manish Kumar

Bench: Manish Kumar

HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 


?Neutral Citation No. - 2024:AHC-LKO:77414
 
Court No. - 17
 

 
Case :- CONTEMPT APPLICATION (CIVIL) No. - 843 of 2021
 

 
Applicant :- Rajendra Singh @ Paggal
 
Opposite Party :- Hardeo Singh
 
Counsel for Applicant :- Satish Kumar Srivastava,Anil Singh,Anirudha Kumar Tiwari,Ram Nath Pandey,Santosh Mishra,Sumit Kumar Srivastava
 
Counsel for Opposite Party :- Alok Srivastava,Pranav Tivaree
 

 
Hon'ble Manish Kumar,J.
 

Shri Satish Kumar Srivastava, learned counsel appearing for the applicant has very fairly submitted that the judgment and order passed by the writ court has been complied with and for all practical purposes, the present contempt petition has become infructuous and the same may be dismissed as infructuous.

As prayed, the present contempt petition is dismissed as infructuous.

Order Date :- 21.11.2024

Mohd. Sharif