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Angad Pratap Singh And Others vs Deputy Director Consolidation/ Addl. ...
2024 Latest Caselaw 20073 ALL

Citation : 2024 Latest Caselaw 20073 ALL
Judgement Date : 30 May, 2024

Allahabad High Court

Angad Pratap Singh And Others vs Deputy Director Consolidation/ Addl. ... on 30 May, 2024

Author: Saurabh Lavania

Bench: Saurabh Lavania





HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 


?Neutral Citation No. - 2024:AHC-LKO:41279
 
Court No. - 13
 

 
Case :- WRIT - B No. - 108 of 2023
 

 
Petitioner :- Angad Pratap Singh And Others
 
Respondent :- Deputy Director Consolidation/ Addl. District Magistrate (F/R), Lakhimpur Kheri And Others
 
Counsel for Petitioner :- Nazim Ali Siddique
 
Counsel for Respondent :- C.S.C.,Balram Yadava,Birendra Narain Shukla,Kaushal Kishore
 

 
Hon'ble Saurabh Lavania,J.
 

(Order on Application for Recall)

(Order on Application for Condonation of Delay)

Shri Yogesh Awasthi, learned Standing Counsel for the State-respondent has filed the affidavit in terms of earlier order passed by this Court which is taken on record.

Based upon the affidavit, it is stated that the D.D.C. has already decided the revision vide order dated 16.05.2024 passed in terms of judgment of this Court dated 10.02.2023 and accordingly, the application for recall of order filed along with the application for condonation of delay have now become infructuous.

Taking note of the aforesaid, the application(s) in issue are rejected/deemed having become infructuous.

Order Date :- 30.5.2024

Mohit Singh/-

 

 

 
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