Gita Devi vs Zonal Manager Uco Bank Zonal Office ...
2024 Latest Caselaw 15760 ALL

Citation : 2024 Latest Caselaw 15760 ALL
Judgement Date : 6 May, 2024

Allahabad High Court

Gita Devi vs Zonal Manager Uco Bank Zonal Office ... on 6 May, 2024





HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 


?Neutral Citation No. - 2024:AHC-LKO:34717
 
Court No. - 20
 

 
Case :- WRIT - A No. - 3502 of 2024
 

 
Petitioner :- Gita Devi
 
Respondent :- Zonal Manager Uco Bank Zonal Office Gomti Nagar Lko. And Another
 
Counsel for Petitioner :- Arpan Prakash Srivastava,Priyesh Mishra
 
Counsel for Respondent :- Anand Kumar Singh
 

 
Hon'ble Shree Prakash Singh,J.

Learned counsel for the petitioner has filed a defective affidavit in support of this writ petition, which is not permissible under the rules of the court.

In view of aforesaid, the writ petition is dismissed with liberty to the petitioner to file a fresh writ petition at an appropriate stage.

Office is directed to return the certified copies of the orders/Judgments, if any, to the learned counsel for the petitioner forthwith.

Order Date :- 6.5.2024

AKS

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