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Regional Manager Reliance General ... vs Smt. Banu Khatoon And 11 Others
2024 Latest Caselaw 2898 ALL

Citation : 2024 Latest Caselaw 2898 ALL
Judgement Date : 1 February, 2024

Allahabad High Court

Regional Manager Reliance General ... vs Smt. Banu Khatoon And 11 Others on 1 February, 2024

Author: Vipin Chandra Dixit

Bench: Vipin Chandra Dixit





HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 


?Neutral Citation No. - 2024:AHC:17576
 
Court No. - 9
 

 
Case :- FIRST APPEAL FROM ORDER No. - 2708 of 2014
 

 
Appellant :- Regional Manager Reliance General Insurance Co. Ltd.
 
Respondent :- Smt. Banu Khatoon And 11 Others
 
Counsel for Appellant :- Saurabh Srivastava
 
Counsel for Respondent :- F.A. Alvi,Namit Kumar Sharma
 

 
Hon'ble Vipin Chandra Dixit,J.
 

Sri Saurabh Srivastava, learned counsel for the appellant states that the issue involved in the present appeal is squarely covered by the judgments of the Hon'ble Apex Court in series of cases and as such, the appellant-Insurance Company does not want to press this appeal any further.

In view of statement of learned counsel for the appellant, this FAFO is dismissed as withdrawn.

Interim order, if any, stands discharged.

Order Date :- 1.2.2024

P.P.

 

 

 
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