Mukesh vs State Of U.P. And Another
2023 Latest Caselaw 26702 ALL

Citation : 2023 Latest Caselaw 26702 ALL
Judgement Date : 27 September, 2023

Allahabad High Court

Mukesh vs State Of U.P. And Another on 27 September, 2023

Bench: Ajay Bhanot





HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 


?Neutral Citation No. - 2023:AHC:187999
 
Court No. - 66
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 28242 of 2019
 
Applicant :- Mukesh
 
Opposite Party :- State of U.P. and Another
 
Counsel for Applicant :- Utsav
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble Ajay Bhanot,J.

Shri Utsav, learned counsel for the applicant on the basis of instructions submits that the trial has concluded and the judgment has been rendered by the trial court.

The bail application has become infructuous.

The bail application is dismissed.

Order Date :- 27.9.2023

Pravin

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