Ramakant vs State Of U.P.
2023 Latest Caselaw 26696 ALL

Citation : 2023 Latest Caselaw 26696 ALL
Judgement Date : 27 September, 2023

Allahabad High Court

Ramakant vs State Of U.P. on 27 September, 2023

Bench: Ajay Bhanot





HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 


?Neutral Citation No. - 2023:AHC:187959
 
Court No. - 66
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 53617 of 2019
 
Applicant :- Ramakant
 
Opposite Party :- State of U.P.
 
Counsel for Applicant :- Prashant Kumar Lal,Akhilesh,Gautam Dubey,Sudhakar Shukla
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble Ajay Bhanot,J.

Learned AGA on the basis of status report sent by the trial court submits that the trial has been concluded and the judgment has been rendered by the trial court.

The bail application has become infructuous.

The bail application is dismissed.

Order Date :- 27.9.2023

Pravin

Download the LatestLaws.com Mobile App