Citation : 2023 Latest Caselaw 28685 ALL
Judgement Date : 13 October, 2023
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Neutral Citation No. - 2023:AHC:198480 Court No. - 66 Case :- CRIMINAL MISC. BAIL APPLICATION No. - 40138 of 2021 Applicant :- Ramesh Maurya @ Ramesh Chandra Opposite Party :- State of U.P. Counsel for Applicant :- Ajay Kumar Srivastava Counsel for Opposite Party :- G.A. Hon'ble Ajay Bhanot,J.
Learned AGA on the basis of records available with the State submits that the trial has been concluded and the judgment has been rendered by the trial court.
The bail application has become infructuous.
The bail application is dismissed.
Order Date :- 13.10.2023
Vandit
Publish Your Article
Campus Ambassador
Media Partner
Campus Buzz
LatestLaws.com presents: Lexidem Offline Internship Program, 2026
LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!