Ballu Diwakar vs State Of U.P.
2023 Latest Caselaw 28682 ALL

Citation : 2023 Latest Caselaw 28682 ALL
Judgement Date : 13 October, 2023

Allahabad High Court

Ballu Diwakar vs State Of U.P. on 13 October, 2023

Bench: Ajay Bhanot





HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 


?Neutral Citation No. - 2023:AHC:198474
 
Court No. - 66
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 41955 of 2021
 

 
Applicant :- Ballu Diwakar
 
Opposite Party :- State of U.P.
 
Counsel for Applicant :- Ajay Pandey
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble Ajay Bhanot,J.

Learned AGA on the basis of records available with the State submits that the trial has been concluded and the judgment has been rendered by the trial court.

The bail application has become infructuous.

The bail application is dismissed.

Order Date :- 13.10.2023

Vandit

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