Gauri Shankar vs State Of U.P. And Another
2023 Latest Caselaw 28160 ALL

Citation : 2023 Latest Caselaw 28160 ALL
Judgement Date : 11 October, 2023

Allahabad High Court

Gauri Shankar vs State Of U.P. And Another on 11 October, 2023

Bench: Ajay Bhanot





HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 


?Neutral Citation No. - 2023:AHC:196485
 

 
Court No. - 66
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 32607 of 2019
 

 
Applicant :- Gauri Shankar
 
Opposite Party :- State of U.P. and Another
 
Counsel for Applicant :- Shiv Bahadur Singh
 
Counsel for Opposite Party :- G.A.,Shree Prakash Upadhyay
 

 
Hon'ble Ajay Bhanot,J.

Learned AGA on the basis status report sent by the trial court submits that the trial has been concluded and the judgment has been rendered by the trial court.

The bail application has become infructuous.

The bail application is dismissed.

Order Date :- 11.10.2023

Ashish Tripathi

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