Smt. Shubhangi Sinha vs State Of U.P. And Another
2023 Latest Caselaw 28147 ALL

Citation : 2023 Latest Caselaw 28147 ALL
Judgement Date : 11 October, 2023

Allahabad High Court

Smt. Shubhangi Sinha vs State Of U.P. And Another on 11 October, 2023

Bench: Ram Manohar Mishra





HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 


?Neutral Citation No. - 2023:AHC:195520
 
Court No. - 50
 

 
Case :- CRIMINAL REVISION No. - 2901 of 2023
 

 
Revisionist :- Smt. Shubhangi Sinha
 
Opposite Party :- State of U.P. and Another
 
Counsel for Revisionist :- Shobhit Chauhan
 
Counsel for Opposite Party :- G.A.,Brij Lal Shukla
 

 
Hon'ble Ram Manohar Narayan Mishra,J.

Counter affidavit filed by respondent No.2 is taken on record.

Heard learned counsel for the revisionist has appeared through virtual mode, however, Mr. Brij Lal Shukla, learned counsel for the respondent No.2 and learned A.G.A. for the State-respondent appeared in person before this Court.

Learned counsel for the revisionist seeks permission to file brief written note, for which he is permitted to file the same.

Judgment reserved.

Order Date :- 11.10.2023

A. K. Singh

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