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Ram Lali vs State Of U.P. And 2 Others
2023 Latest Caselaw 28124 ALL

Citation : 2023 Latest Caselaw 28124 ALL
Judgement Date : 11 October, 2023

Allahabad High Court
Ram Lali vs State Of U.P. And 2 Others on 11 October, 2023
Bench: Siddhartha Varma, Manoj Bajaj




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 


?Neutral Citation No. - 2023:AHC:196014-DB
 
Court No. - 3
 

 
Case :- WRIT - C No. - 35197 of 2023
 

 
Petitioner :- Ram Lali
 
Respondent :- State Of U.P. And 2 Others
 
Counsel for Petitioner :- Vijay Kumar Singh
 
Counsel for Respondent :- C.S.C.,Ashish Agrawal
 

 
Hon'ble Siddhartha Varma,J.

Hon'ble Manoj Bajaj,J.

In the instant case, the date of auction is fixed for 13.10.2023.

Learned counsel for the respondent bank Sri Ashish Agrawal states that in view of the judgment of the Apex Court in the case of CELIR LLP Vs. Bafna Motors (Mumbai) Pvt. Ltd. & Ors, decided on 21.09.2023 in Civil Appeal No.5542-5543 of 2023, no interference be now made.

We do find substance in the submission of learned counsel for the respondent bank. Now that the date of auction has been announced, no interference is warranted.

The writ petition is accordingly, dismissed

Order Date :- 11.10.2023

R./

 

 

 
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