Harikesh vs State Of U.P.
2023 Latest Caselaw 27902 ALL

Citation : 2023 Latest Caselaw 27902 ALL
Judgement Date : 10 October, 2023

Allahabad High Court

Harikesh vs State Of U.P. on 10 October, 2023

Bench: Ajay Bhanot





HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 


?Neutral Citation No. - 2023:AHC:195413
 
Court No. - 66
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 31391 of 2020
 

 
Applicant :- Harikesh
 
Opposite Party :- State of U.P.
 
Counsel for Applicant :- Yashpal Yadav,Ravindra Kumar Yadav
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble Ajay Bhanot,J.

Shri Shravan Kumar Dubey, learned A.G.A. on the basis of status report sent by the trial court submits that the trial has been concluded and the judgment has been rendered by the trial court.

The bail application has become infructuous.

The bail application is dismissed.

Order Date :- 10.10.2023

Jaswant

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